Section 90(1)(b) in The Income Tax Act, 1961

[Cites 0, Cited by 11] [Section 90(1)] [Section 90] [Entire Act]

Union of India - Subsection

Section 90(1)(b) in The Income Tax Act, 1961

(b)for the avoidance of double taxation of income under this Act and under the corresponding law in force in that country or specified territory, as the case may be, or

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Union of India - Subsection

Section 90(1)(b) in The Income Tax Act, 1961