Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jharkhand - Section Section 421 in Bihar Education Code, 1961 421. Courtesy in the class-room. - When any master or visitor enters a classroom in which the pupils are seated, the class should immediately rise and remain standing, until it is asked to be seated.
