Section 5(2) in Tamil Nadu Exhibition of Films on Television Screen through Video Cassette Recorders and Cable Television Network (Regulation) Act, 1984
(2)Every licence or permission under this Act shall be granted in such form and subject to such terms, conditions and restrictions and on payment of such fee [not exceeding one thousand rupees] [Substituted for the words 'not exceeding fifty rupees' by the Tamil Nadu Exhibition of Films on Television Screen through Video Cassette Recorders (Regulation) Amendment Act, 1991 (Tamil Nadu Act 44 of 1991).] as may be prescribed.
