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[Cites 0, Cited by 0] [Section 71] [Entire Act]

State of Punjab - Subsection

Section 71(3) in The Punjab Panchayati Raj Act, 1994

(3)All orders, sentences and decrees shall be passed in accordance with the decision of the majority of the members present and voting:Provided that in the case of equality of votes, person, presiding at such meeting shall in addition to his own vote as a member, have a second or casting vote.