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[Cites 0, Cited by 0] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(4) in The Indian Copper Corporation (Acquisition Of Undertaking) Act, 1972

(4)Hindustan Copper may also apply to the Central Government at any time for instructions as to the manner in which the management of the under taking of the company or in relation to any matter arising in the course of such management shall be conducted.