Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Tamilnadu - Subsection Section 8(b) in Appointment Committee of The District Panchayat (Election of Members) Rules, 1999 (b)If there is only one contesting candidate, the president shall forthwith declare the candidate to be duly elected to the committee.
