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[Cites 0, Cited by 0] [Section 90(1)] [Section 90] [Entire Act]

State of Jharkhand - Subsection

Section 90(1)(a) in Bihar Excise Act, 1915

(a)the establishment, inspection, supervision, management and control of any place for the manufacture, supply or storage of any intoxicant, and the provision and maintenance of fittings, implements and apparatus therein;