Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Haryana - Subsection Section 2(24A) in The Haryana Municipal Act, 1973 (24A)[ "urban area" means an area within the municipal limits of a municipality;] [Clause (24A) inserted vide Haryana Act No. 1 of 2001.]
