Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6A] [Entire Act] State of Rajasthan - Subsection Section 6A(6) in The Rajasthan Legislative Assembly (Officers and Members Emoluments and Pension) Act, 1956 (6)Any travelling allowance paid under sub-section (5) may consist either of a payment in cash or free official transport.
