Section 346 in West Bengal Municipal Corporation Act, 2006
346. Providing waterway on private road or enlargement of waterway on private road.
- If it appears to the Commissioner that it is necessary to provide any waterway on any private road or to enlarge any waterway on any private road, he may, by a notice in writing, require the owner of such private road-(a)to provide and maintain such waterway, or(b)to enlarge the existing waterway,as the case may be.
