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[Cites 0, Cited by 0] [Section 17(7)] [Section 17] [Entire Act]

State of Telangana - Subsection

Section 17(7)(c) in Telangana Panchayat Raj Act, 2018

(c)The District Collector shall reserve for women one half of the number of offices reserved for Scheduled Tribes, Scheduled Castes and Backward Classes and one-half of the unreserved offices in each Mandal, for women.