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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 3(5) in Arunachal Pradesh Water Resources Regulatory Authority Act, 2006

(5)The Chairperson and the other members of the Authority shall be appointed by the Governor of Arunachal Pradesh on the recommendation of the Selection Committee constituted under section 5.