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State of Uttar Pradesh - Section

Section 82 in U.P. Revenue Code Rules, 2016

82. Orders and directions of the State Government (Section 70).

(1)All the orders and directions of the State Government to the Samiti under section 70 shall be issued through the Collector.
(2)The orders and directions of the Collector under the said provision shall not be inconsistent with those issued by the State Government.
(3)All the orders and directions issued by the State Government may be printed and compiled separately.Chapter-IX Tenures