Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 474(1)] [Section 474] [Entire Act] NCT Delhi - Subsection Section 474(1)(b) in The Delhi Municipal Corporation Act, 1957 (b)such person on demand declines to give his name and address or gives a name and address which such officer has reason to believe to be false.