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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

State of Assam - Subsection

Section 3(1)(iv) in The Assam Education (Provincialisation of Services of Teachers and Re-Organisation of Educational Institutions) Act, 2017

(iv)Venture Educational Institutions has a minimum total enrollment of 30 students if it is a Venture Primary or Upper Primary School as on the date of coming into force of this Act;