Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Rajasthan - Subsection Section 3(1) in The Rajasthan Sales Tax/Central Sales Tax Deferment Scheme for Industries, 1998 (1)the period from the date of taking over of the unit till the date of its handing over by the State Government/RIICO/RFC; and
