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[Cites 0, Cited by 0] [Section 14(3)] [Section 14] [Entire Act]

State of Himachal Pradesh - Subsection

Section 14(3)(j) in Himachal Pradesh City Transport and Bus Stands Management and Development Authority Act, 1999

(j)[provide for establishment of quality focused multi-model public transport systems that are well integrated providing seamless travel across modes.] [New clause (j) inserted vide H.P. Act No. 12 of 2014.]