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State of Rajasthan - Section

Section 30 in The Nathdwara Temple Rules, 1973

30. [ Other Expenses for the maintenance of residence staff etc. [Substituted by Notification No. G.S.R. 27, dated 24.7.2006 (w.e.f. 23.8.1973).]

- The Board shall pay emoluments to the personal staff of the Goswami and shall incur an expenditure for maintenance of the Goswami's residence (Moti Mahal) at Nathdwara at the rate sanctioned by the State Government from time to time after considering recommendation of the Board in this regard, out of the Temple Fund.]