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State of Assam - Section

Section 10 in Assam Opium Rules

10. Export to Manipur.

- Excise opium may be exported to the State of Manipur and the Khasi States from such Government treasuries as may be specified by the Commissioner :Provided that the consignment is covered by a pass from the Political Agent of Manipur or the Political Officer of the Khasi States, as the case may be. The pass must be produced on the requisition of a preventive officer, who may at any time examine such consignment.