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[Cites 0, Cited by 0] [Section 41] [Entire Act]

Union of India - Subsection

Section 41(i) in Board For Industrial And Financial Reconstruction Regulations, 1987

(i)The cost of the scheme for rehabilitation including the cost ' of modernisation/renovation/expansion of plant and machinery, payment to pressing creditors, provisions for margin money for working capital, payment under voluntary retirement scheme, if any, etc., should be quantified and the means of financing the cost should be indicated.