Section 6E in Telangana Rights in Land and Pattadar Pass Books Act, 1971
6E. [ Effect on earlier transactions. [Inserted by Act No.1 of 2018.]
- Subject to section 12-A and until the date of enforcement of this Amendment Act of 2017, the transactions or other acquisitions in land that the land owners had shall be governed by the provisions of unamended Act.]
