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[Cites 0, Cited by 0] [Section 85(1)] [Section 85] [Entire Act]

State of Rajasthan - Subsection

Section 85(1)(a) in The Rajasthan Sales Tax Act, 1994

(a)an order of the State Level Screening Committee or the District Level Screening Committee passed under the Incentive Schemes or Deferment Schemes notified under [x x x] [Deleted by Rajasthan Act No. 8 of 1998, w.e.f. 31-7-1998.] Section 15 or under sub-section (3) of Section 25;