Supreme Court - Daily Orders
A.G.E.B & R.Garrison Engineer vs M J Porashad on 3 November, 2014
Bench: J. Chelameswar, S.A. Bobde
ITEM NO.29 COURT NO.6 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 14018/2013
(Arising out of impugned final judgment and order dated 04/01/2013
in LPA No. 764/2012 passed by the High Court Of Delhi At N. Delhi)
A.G.E.B & R.GARRISON ENGINEER Petitioner(s)
VERSUS
M J PORASHAD Respondent(s)
(with interim relief and office report)
Date : 03/11/2014 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE J. CHELAMESWAR
HON'BLE MR. JUSTICE S.A. BOBDE
For Petitioner(s) Mr. A.K. Sanghi,Sr.Adv.
Mr. Farrukh Rasheed,Adv.
Mr. B. V. Balaram Das,Adv.
For Respondent(s) Mr. Binod Kumar Singh,Adv.
for Mr. H. K. Chaturvedi,Adv.
UPON hearing the counsel the Court made the following
O R D E R
The special leave petition is dismissed.
[O.P. SHARMA] [INDU BALA KAPUR]
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
Om Parkash Sharma
Date: 2014.11.03
17:07:38 IST
Reason: