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Supreme Court - Daily Orders

A.G.E.B & R.Garrison Engineer vs M J Porashad on 3 November, 2014

Bench: J. Chelameswar, S.A. Bobde

     ITEM NO.29                          COURT NO.6                 SECTION XV

                               S U P R E M E C O U R T O F      I N D I A
                                       RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)               No(s).   14018/2013

     (Arising out of impugned final judgment and order dated 04/01/2013
     in LPA No. 764/2012 passed by the High Court Of Delhi At N. Delhi)

     A.G.E.B & R.GARRISON ENGINEER                                   Petitioner(s)

                                                VERSUS

     M J PORASHAD                                                    Respondent(s)

     (with interim relief and office report)


     Date : 03/11/2014 This petition was called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE J. CHELAMESWAR
                         HON'BLE MR. JUSTICE S.A. BOBDE

     For Petitioner(s)             Mr. A.K. Sanghi,Sr.Adv.
                                   Mr. Farrukh Rasheed,Adv.
                                   Mr. B. V. Balaram Das,Adv.


     For Respondent(s)              Mr. Binod Kumar Singh,Adv.
                                  for Mr. H. K. Chaturvedi,Adv.

                          UPON hearing the counsel the Court made the following
                                             O R D E R

The special leave petition is dismissed.




            [O.P. SHARMA]                                      [INDU BALA KAPUR]
             COURT MASTER                                       COURT MASTER




Signature Not Verified

Digitally signed by
Om Parkash Sharma
Date: 2014.11.03
17:07:38 IST
Reason: