Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 151A] [Entire Act] Union of India - Subsection Section 151A(a) in The Customs Act, 1962 (a)so as to require any such officer of customs to make a particular assessment or to dispose of a particular case in a particular manner; or