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Chattisgarh High Court

Umashankar Sharma vs State Of Chhattisgarh, 66 ... on 27 November, 2018

          HIGH COURT OF CHHATTISGARH, BILASPUR

                            Order Sheet

                     WPC No. 2588 of 2018

      Umashankar Sharma Versus State of CG & Others




27/11/2018

Shri Ashutosh Shukla, counsel for the petitioner.

Smt. Astha Shukla, PL for the State. She prays for and is allowed 7 weeks' time to file return.

Sd/-

Judge (Prashant Kumar Mishra) Barve