Section 92(1)(b) in The Goa, Daman and Diu Public Health Act, 1985

[Cites 0, Cited by 0] [Section 92(1)] [Section 92] [Entire Act]

State of Goa - Subsection

Section 92(1)(b) in The Goa, Daman and Diu Public Health Act, 1985

(b)for the purposes of inspection, have access to any source of water-supply on such or within such distance therefrom as the Government may, by general or special order, determine; and

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State of Goa - Subsection

Section 92(1)(b) in The Goa, Daman and Diu Public Health Act, 1985