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[Cites 0, Cited by 1] [Section 23(2)] [Section 23] [Entire Act]

Union of India - Subsection

Section 23(2)(s) in The Aadhaar (Targeted Delivery of Financial and Other Subsidies, Benefits and Services) Act, 2016

(s)setting up facilitation centres and grievance redressal mechanism for redressal of grievances of individuals, Registrars, enrolling agencies and other service providers;