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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Tamilnadu - Subsection

Section 23(f) in The Tamil Nadu Building and Construction Workers (Conditions of Employment and Miscellaneous Provisions) Act, 1984

(f)adequate and suitable lighting of every work place and approach thereto, of every place where raising or lowering operations with the use of a hoist, lifting appliance for lifting gear are in progress arid all openings dangerous to the workers employed;