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[Cites 0, Cited by 0] [Section 702] [Entire Act]

Bengal Presidency - Subsection

Section 702(g) in Police Regulations, Bengal , 1943

(g)On return of the escort, the Armed Inspector or the Reserve officer as the case may be, shall fill up the memorandum at the foot of the escort requisition and return it with the balance, if any, due to the Provincial Government to the head clerk, who shall adjust the account either receiving the unexpended balance or paying the balance due to the escort. From the escort requisition and command certificate the accountant shall prepare the travelling allowance bill for the escort and shall return the requisition and the command certificate duly defaced to be filed with the counterfoil of the latter.