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[Cites 0, Cited by 0] [Section 47] [Entire Act]

State of West Bengal - Subsection

Section 47(4) in New Town, Kolkata Development Authority Act, 2007

(4)A register or book with plans attached shall be maintained by the Chairman showing all public streets, within the area of New Town, Kolkata including, in particular, those in respect of which a building-line or street alignment has been determined by regulation, and such register shall maintain such particulars as the Development Authority may determine and shall be Open to inspection by any person upon payment of such fee as may be fixed by the Development Authority.