Madhya Pradesh High Court
Chandan@Chandu Ahirwar vs The State Of Madhya Pradesh on 16 May, 2025
Author: Anand Pathak
Bench: Anand Pathak
1 CRA-2191-2024 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR CRA No. 2191 of 2024 (CHANDAN@CHANDU AHIRWAR Vs THE STATE OF MADHYA PRADESH AND OTHERS ) Dated : 16-05-2025 List along with CRA No.576/2024.
(ANAND PATHAK) (HIRDESH)
JUDGE JUDGE
*AVI*
Signature Not Verified
Signed by: AVINASH
BHARGAV
Signing time: 17-May-25
10:16:25 AM