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[Cites 0, Cited by 0] [Section 77(1)] [Section 77] [Entire Act]

Union of India - Subsection

Section 77(1)(b) in The Multi-State Co-Operative Societies Act, 2002

(b)that any multi-State co-operative society is being managed in a manner likely to cause serious injury or damage to the interests of the trade, industry or business to which it pertains; or