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[Cites 0, Cited by 0] [Section 91] [Entire Act]

State of Maharashtra - Subsection

Section 91(3) in The Maharashtra Narcotic Drags and Psychotropic Substances Rules, 1985

(3)a person in charge of an ambulance or a first aid station or a first aid box to possess and use in an emergency manufactured drugs in such quantity and in such manner as may be specified in such order.