National Green Tribunal
Mrs Almitra H Patel vs Union Of India on 21 May, 2015
BEFORE THE NATIONAL GREEN TRIBUNAL,
PRINCIPAL BENCH, NEW DELHI
Original Application No. 199 of 2014
Almitra H. Patel & Anr. Vs. Union of India & Ors.
CORAM : HON'BLE MR. JUSTICE U.D. SALVI, JUDICIAL MEMBER
HON'BLE MR. JUSTICE M.S. NAMBIAR, JUDICIAL MEMBER
HON'BLE MR. DR. D.K. AGRAWAL, EXPERT MEMBER
HON'BLE PROF. A.R. YOUSUF, EXPERT MEMBER
HON'BLE MR. BIKRAM SINGH SAJWAN, EXPERT MEMBER
Present: Applicant: Appearance not marked
Mr. Debendyer, Mr. Dayna Sehgal and Mr.
Abhishek Roy, Advs.
Respondent No. 1: Mr. Vikas Malhotra and Mr. M.P. Sahay, Advs.
Mr. Atif Suhrawardy with Dr. Abhishek Atrey for the State of Uttrakhand M. Kankana Arandhara, Adv. for state of Assam Ms. Puja Kalra, Adv. For NMCD & SMCD Mr. Guntur Prabhakaran, Mr. Guntur Pramod Kumar and Mr. Prashant Mathur, Advs. for the State of A. P. Mr. Gaurav Dhingra, Adv. For State of UP Respondent No. 12 : Ms. Richa Kapoor, Adv. For PPCB Mr. Mukesh Verma, Adv. for MPPCB & UPPCB Mr. Pradeep Misra and Mr. Daleep Kr. Dhayani, Adv. for UPPCB Mr. M. Yogesh Khanna and Mr. Jayant Patel, Advs.. For State of Tamil Nadu Mr. Siddharth S. Chouhan and Mr. Rajeev Ranjan, Adv. for state of Chhattisgarh Mr. Nikhil Nayyar and Mr. Dhananjay Baijal, Advs. AP & Telengana SPCB.
Ms. Shibani Ghosh, Adv. for the State of Maharashtra Mr. K.V. Jagdishvaran and Ms. G. Indira, Advocate for U. T. Andaman & Nicobar Mr. Anil Soni, Adv. AAG, Punjab along with Mr. Naginder Benital.
Mr. Jogy Scaria, Adv. for the Kerala State Pollution Control Board Mr. Pallavi Talware, for Chintan, Internor Mr. Suryanarayan Singh, Addl. AG for the State of HP Mr. Anil Grover, AAG with Mr. Rahul Khurana, Adv. State of Haryana Mr. Vijay Panjwani, Adv. with Mr. S.L. Gundli, LO for CPCB Ms. Aruna Mathur and Mr. Avneesh Arputham, Advs. For State of Sikkim and Sikkim PCB Mr. Sapam Biswajit Meiti & Ms. Kalyani, Advs. for the State of Manipur Ms. Antima Bazaz and Mr. G.M. Kawoosa, Adv. for State of J&K Mr. A. K. Panda, Sr. Adv., Mr. M. Paikaray, and Mr. S. Misra, Adv. for SPCB, Odisha Mr. Amit Agarwal, Adv. for WB PCB Ms. K. Ematoli Sema and Mr. Amit Kr. Singh, Adv. for Nagaland SPCB Mr. Jayesh Gaurav, Adv. for Jharkhand State Pollution Control Board Mr. Shubham Bhalla, Adv. for Chandigarh Admn And Chandigarh PCC Mr. Shuvodeep Roy, Adv. Assam SPCB Ms. Aprajita Mukherjee, Adv. for State of Meg. Mr. Biraja Mahapatra, Adv. with Mr. Dinesh Jindal, LO for DPCC Mr. Balendu Shekhar, Adv. for EDMC Mr. D.K. Thakur, Adv. for HPPCB Mr. Devashish Bharuka, Ms. Anu Tyagi & Ms. Priyanka Sinha, Advs. State of Jharkhand Mr. Pragyan Sharma, Adv. and Mr. Ravi Kant, Adv. for the State of Mizoram Mr. Sunny Choudhary, Adv. MPPCB Mr. Momo Tayenjam Momo Singh, Adv. for Meghalaya SPCB Mr. Rituraj Biswas, Adv. for Tripura SPCB & State Mr. Anil Shrivastava and Mr. Sanjyam Saxena, Adv. for state of AP Mr. Saurabh Shyam Shamshery and Mr. V.M. Vishnu, Advs. For state of Rajasthan Ms. Bansuri Swargi and Ms. Shreya Bhatnagar, Adv.
Ms. Yogmaya Agnihotri, for C.E.C.B. Mr Alok Kumar, Advs. For U.T. of Daman Diu and Dadar and Nagar Haweli and Mr. Sengul Khanna, Adv.
Mr. Devraj Ashok, State of Karnataka Ms. Shagun Matta and Mr. Kasir S. Bose, Advs. for the State of West Bengal Mr. S.Udaya Kumar Sagar and Ms. Swati Vallodi, Advs. For State of Telengana Mr. Abhimanyu Garg and Ms. Preety Makkar, Advs.
Mr. Rahul Verma, Dr. Abhishek Atrey and Mr. Sumit Rajora, Advs. For UT of Lakshadweep and Uttarakhand Mr. Arun Bharadwaj, AAG with Mr. Rishi Kapoor, Adv. for State of Haryana Mr. Sanjoy Ghose, Kaustush Aashra, Adv. Ms. Pallavi Talware for Cintan for Intervenor Date and Orders of the Tribunal Remarks Item No. 09 Registrar General to send a request letter to Hon'ble May 21, Supreme Court of India for transmission of the records to 2015 Registrar General of this Tribunal as directed by our order dated 03rd November, 2014.
Let the records be kept along with this Application.
List this case on 13th July, 2015.
The date fixed for tomorrow stands cancelled.
..........................................,JM (U.D. Salvi) .........................................,EM (M.S. Nambiar) .........................................,EM (Dr. D.K. Agrawal) .........................................,EM (Prof. A.R. Yousuf) .........................................,EM (B.S. Sajwan)