Supreme Court - Daily Orders
Department Of Income Tax vs Vodafone Essar Gujarat Ltd on 15 April, 2015
Bench: Fakkir Mohamed Ibrahim Kalifulla, Shiva Kirti Singh
ITEM NO.2 COURT NO.7 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 29819/2012
(Arising out of impugned final judgment and order dated 27/08/2012
in OJA No. 81/2010, CA No. 183/2009, CA No. 254/2009 passed by the
High Court of Gujarat at Ahmedabad)
DEPARTMENT OF INCOME TAX Petitioner(s)
VERSUS
VODAFONE ESSAR GUJARAT LTD & ANR. Respondent(s)
(With appln. (s) for permission to file additional documents and
urging addl. grounds)
WITH
SLP(C) No. 22679/2013
(With Office Report)
Date : 15/04/2015 These petitions were called on for hearing
today.
CORAM :
HON'BLE MR. JUSTICE FAKKIR MOHAMED IBRAHIM KALIFULLA
HON'BLE MR. JUSTICE SHIVA KIRTI SINGH
For Petitioner(s) Mr. Yashank Adhyru, Sr. Adv.
Mr. Arijit Prasad, Adv.
Mr. S.A. Haseeb, Adv.
Mrs. Anil Katiyar,Adv.
For Respondent(s) Mr. Harish N. Salve, Sr. Adv.
Mr. Mihir Joshi, Sr. Adv.
Ms. Anuradha Dutt, Adv.
Mr. Sandeep Singhi, Adv.
Mr. Anish Kapur, Adv.
Ms. Ekta Kapil, Adv.
Mr. Kuber Dewan, Adv.
Ms. Neeharika Aggarwal, Adv.
Ms. B. Vijayalakshmi Menon,Adv.
Mr. Karan Lahiri, Adv.
Mr. Parth Contractor, Adv.
Signature Not Verified
Digitally signed by
Neeta Sapra
Date: 2015.04.16
16:16:15 IST
Mr. Pradeep Misra,Adv.
Reason:
Ms. Binu Tamta, Adv.
Ms. Movita, Adv.
Ms. Sushma Suri,Adv.
-2-
Mr. Percival Billimoria, Adv.
Mr. Saran Thakur, Adv.
Mr. Siddarth Barua, Adv.
Mr. Utpal Kant, Adv.
Mr. Samir, Adv.
Mr. N. Ganpathy,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Heard learned counsel for the parties.
We are not inclined to entertain the special leave petitions. The special leave petitions are, accordingly, dismissed. We only state that the Income Tax Department is entitled to take out appropriate proceedings for recovery of any tax statutarily due from the transferor or transferee company or any other person who is liable for payment of such tax due.
(Neeta) (Sharda Kapoor)
Sr. P.A. Court Master