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[Cites 0, Cited by 0] [Section 124] [Entire Act]

Union of India - Subsection

Section 124(4) in The Central Motor Vehicles Rules, 1989

(4)[ The procedure for type approval and establishing conformity of production for components, listed in table below, shall be in accordance with AIS:037-2004 till the corresponding BIS specifications are notified under the Bureau of Indian Standards Act, 1986(63 of 1986).TABLE
Sl. No. Component Reference Rule Effective for vehicles manufactured on and from
1. 2. 3. 4.
1. Safety Glass Rule 100(2), (3) and (3-A) 1stApril, 2009
2. Brake hose Sl.No.2 of Table of S.O. 1365 (E), dated 13-12-2004 and Sl.No. 3 of 124-A 1stApril, 2009
3. Horn Rule 199(1) 1stApril, 2009
4. Tyre Rule 95(1) 1stApril, 2009
5. CNG Regulator Sl.No.3 of Annexure IX 1stApril, 2009
6. LPG vaporizer/regulator Sl.No. 3 of Annexure VIII 1stApril, 2009
7. Bulb Sl.No. 1 of Table of S.O. 1365 (E), dated 13-12-2004 and Sl.No. 1 of 124-A 1stOctober, 2009
8. Rear view mirror Rule 125(2) 1stOctober, 2009
9. Speed limiting devices Rule 118(1) 1stOctober, 2009
10. Safety Belt Rule 125(1-A) 1stOctober, 2009
11. Wheel rims for M and N category Sl.No. 8 of Table of S.O. 1365(E), dated 13-12-2004 1stOctober, 2009
12. Lighting and light signalling devices for M and N Category Sl.No.20 of Table of S.O. 1365(E), dated 13-12-20041 1stOctober, 2009
13. Retro-reflectors for M and N Category Rule 104(4) and 104-A(vi) 1stOctober, 2009
14. Warning triangle Rule 138(4)(c) 1stOctober, 2009
15. Lighting and light signalling devices for L category Sl.No.32 of Table of S.O. 1365(E), dated 13-12-2004 1stApril, 2010
16. Retro-reflectors for L category Rule 104(4) and 104-A(vi) 1stApril, 2010
17. Retro-reflector for Agricultural Tractors and Constructional Equipment Vehicles Rule 104-A and Rule 104-B 1stApril, 2010
18. Lighting and signalling devices fro Agricultural Tractors and Constructional Equipment Vehicles Sl.No.2 of Rule 124-A 1stApril, 2010
19. Door locks and Door retention components Sl.No.16 of Table of S.O. 1365(E), dated 13-12-2004 1stApril, 2010
20. Fuel tanks Sl.No.7 and 25 of Table of S.O. 1365(E), dated 13-12-2004. Sl. No.6 of Rule 124-A 1stApril, 2010
21. Reflective tapes Rule 104(1) 1stApril, 2010
Provided that the component manufacturers shall comply with the requirements six months prior to the date mentioned in column (4) above.] [Inserted by GSR 784(E), dated 12.11.2008 (w.e.f. 12.11.2008).][[124-A. Safety standards of components for agricultural tractors and combine harvesters.] [Inserted by GSR 111(E), dated 10.2.2004 (w.e.f. 10.8.2004) and as corrected by vide GSR 176(E), dated 53.2004.]