Bombay High Court
Ebrahim Mustaque Ali Khan vs The Air Intelligence Unit Customs, ... on 10 June, 2024
Author: Sarang V. Kotwal
Bench: Sarang V. Kotwal
2024:BHC-AS:22869
1/1 04-IA-4324-23-IN-APEAL-ST-20849-23
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CRIMINAL APPELLATE JURISDICTION
INTERIM APPLICATION NO.4324 OF 2023
IN
CRIMINAL APPEAL (ST) NO.20849 OF 2023
Ebrahim Mustaque Ali Khan .... Applicant/
Appellant
versus
The Air Intelligence Unit Customs & Anr. .... Respondents
.......
• Mr. Sandeep Karnik (Appointed Advocate) for Appellant.
• Mr. Prashant P. Jadhav, APP for the State/Respondent.
CORAM : SARANG V. KOTWAL, J.
DATE : 10th JUNE, 2024 P.C. :
1. Issue notice to the Respondent No.1 returnable on 01/07/2024.
2. Private service is permitted.
Digitally signed by MANUSHREE (SARANG V. KOTWAL, J.) MANUSHREE NESARIKAR NESARIKAR Date:
2024.06.11 14:56:37 +0530 Nesarikar ::: Uploaded on - 11/06/2024 ::: Downloaded on - 11/06/2024 18:04:15 :::