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Bombay High Court

Ebrahim Mustaque Ali Khan vs The Air Intelligence Unit Customs, ... on 10 June, 2024

Author: Sarang V. Kotwal

Bench: Sarang V. Kotwal

2024:BHC-AS:22869



                                                           1/1        04-IA-4324-23-IN-APEAL-ST-20849-23

                                      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                            CRIMINAL APPELLATE JURISDICTION

                                            INTERIM APPLICATION NO.4324 OF 2023
                                                            IN
                                           CRIMINAL APPEAL (ST) NO.20849 OF 2023

                           Ebrahim Mustaque Ali Khan                                .... Applicant/
                                                                                         Appellant
                                            versus

                           The Air Intelligence Unit Customs & Anr.                 .... Respondents
                                                          .......

                           •     Mr. Sandeep Karnik (Appointed Advocate) for Appellant.
                           •     Mr. Prashant P. Jadhav, APP for the State/Respondent.

                                                         CORAM   : SARANG V. KOTWAL, J.

DATE : 10th JUNE, 2024 P.C. :

1. Issue notice to the Respondent No.1 returnable on 01/07/2024.
2. Private service is permitted.

Digitally signed by MANUSHREE (SARANG V. KOTWAL, J.) MANUSHREE NESARIKAR NESARIKAR Date:

2024.06.11 14:56:37 +0530 Nesarikar ::: Uploaded on - 11/06/2024 ::: Downloaded on - 11/06/2024 18:04:15 :::