Section 50 in West Bengal Contract Labour (Regulation and Abolition) Rules, 1972
50.
The accounts pertaining to the canteen shall be audited once every year by registered accountants and auditors :Provided that the Labour Commissioner, Government of West Bengal, may approve of any other person to audit the accounts, if he is satisfied that it is not feasible to appoint a registered accountant and auditor in view of the site or the location of the canteen.
