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[Cites 0, Cited by 0] [Section 13(2)] [Section 13] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 13(2)(a) in Arunachal Pradesh Heritage Act, 2015

(a)all the properties, funds and dues which are vested in or realizable by the Authority shall vest in or be realizable by the State Government.