Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16] [Entire Act] State of Odisha - Subsection Section 16(a) in Orissa Specified Foodstuffs (Licensing and Storage Control) Order, 2008 (a)the previous operation of any order repealed under this clause (hereinunder referred to as the repealed Order) or anything duly done or suffered therein; or
