Section 59(2)(iii) in The Gujarat Agricultural Produce Markets Act, 1963

[Cites 0, Cited by 0] [Section 59(2)] [Section 59] [Entire Act]

State of Gujarat - Subsection

Section 59(2)(iii) in The Gujarat Agricultural Produce Markets Act, 1963

(iii)the manner of control and supervision to be exercised by the market committee over Inspectors appointed under Section 15 of the Bombay Weights and Measures (Enforcement) Act, 1958 (Bombay LXIX of 1958);

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State of Gujarat - Subsection

Section 59(2)(iii) in The Gujarat Agricultural Produce Markets Act, 1963