Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 65(48)] [Section 65] [Entire Act]

Union of India - Subsection

Section 65(48)(f) in Service Tax 1994

(f)to a customer, by a courier agency in relation to door-to-door transportation of time-sensitive documents, goods or articles;