Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act] State of Gujarat - Subsection Section 3(2)(iv) in Gujarat State Council for Physiotherapy Act, 2011 (iv)one member not below the rank of Deputy Secretary to Government, Finance Department, to be nominated by the State Government;