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[Cites 0, Cited by 0] [Section 357(2)] [Section 357] [Entire Act]

State of Tamilnadu - Subsection

Section 357(2)(c) in Chennai City Municipal Corporation Act, 1919

(c)failing to comply with any direction lawfully given to him or any requisition lawfully made upon him under or in pursuance of any of the said sections, or rules,