Patna High Court - Orders
Hitech Sweet Water Technologies Pvt. ... vs The State Of Bihar on 9 September, 2020
Author: Anil Kumar Upadhyay
Bench: Anil Kumar Upadhyay
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.7085 of 2020
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Hitech Sweet Water Technologies Pvt. Ltd.
... ... Petitioner/s
Versus
The State of Bihar & Ors
... ... Respondent/s
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Appearance :
For the Petitioner/s : Mr. Y.V.Giri, Sr. Advocte
Mr. Pranav Kumar, Advocate
For the Respondent/s : Mr. Arvind Ujjawal
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CORAM: HONOURABLE MR. JUSTICE ANIL KUMAR UPADHYAY
ORAL ORDER
3 09-09-2020Mr. Y. V. Giri, learned senior counsel appearing on behalf of the petitioner submits that the petitioner has received the copy of the counter affidavit recently and he has to file rejoinder there to.
As prayed for on behalf of the petitioner, put up this case on 22.09.2020.
(Anil Kumar Upadhyay, J) uday/-
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