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[Cites 0, Cited by 0] [Section 60(2)] [Section 60] [Entire Act]

State of Maharashtra - Subsection

Section 60(2)(h) in The Maharashtra Agricultural Produce Marketing (Regulation) Act, 1963

(h)under sub-section (3) of section 35, subject to which the powers conferred by that section on a Market Committee shall be exercised;