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State of Andhra Pradesh - Section

Section 1 in Andhra Pradesh Motor Vehicles Taxation Act, 1963

1. Short title, extent and commencement.

(1)This Act may be called, the Andhra Pradesh Motor Vehicles Taxation Act, 1963.
(2)It extends to the whole of the State of Andhra Pradesh.
(3)It shrill come into force on such date as the Government may, by notification in the Andhra Pradesh Gazette, appoint.