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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Uttarakhand - Subsection

Section 2(1) in Uttarakhand Self Reliant Co-Operatives Act, 2003

(1)"arbitral tribunal" means a tribunal consisting of an individual or a group of individuals not being even in number, constituted by the general body of a cooperative for settlement of disputes, in accordance with the articles of association of that co-operative: