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[Cites 0, Cited by 0] [Section 4(4)] [Section 4] [Entire Act]

State of Uttar Pradesh - Subsection

Section 4(4)(i) in U.P. Private Technical Educational Institutions (Regulation of Admission and Fixation of Fee) Regulations, 2015

(i)Expenses on Depreciation. - Straight line method shall be applied and the revised rates mentioned in the Companies Act, 1956 will be taken into account.