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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(1)(i) in Rajasthan Civil Services (Special Selection and Special Conditions of Service for Appointment of Persons in the State Special Branch) Rules, 2013

(i)The post shall be held by the person so appointed for a tenure ordinarily not exceeding two years for the post of column no. 2 of Schedule-I, which may be extended by the Additional Director General of Police (Intelligence) for further term not exceeding one year at a time but the total however the maximum six years service conditions shall not apply for the post mentioned in Section B and Section C of Schedule-I.